ACIT, CC-4(1), CHENNAI vs. M/S. MOSMETRO INDIA PVT. LTD., CHENNAI

PDF · subscribers
ITA 2847/CHNY/2019Status: DisposedITAT Chennai10 November 2021AY 2015-16

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →