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DCIT vs Forbes & Company Ltd, Mumbai | ITAT Mumbai 2021 | BharatTax

Home/DCIT 1(1)(2), MUMBAI vs. FORBES & COMPANY LTD, MUMBAI

DCIT 1(1)(2), MUMBAI vs. FORBES & COMPANY LTD, MUMBAI

ITA 6853/MUM/2016Status: DisposedITAT Mumbai15 November 2021AY 2009-10

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