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Shreenikita Texofab Pvt. Ltd… vs ITO | ITAT Kolkata 2022 | BharatTax

Home/SHREENIKITA TEXOFAB PVT. LTD.,KOLKATA vs. INCOME TAX OFFICER, WARD-13(4), KOLKATA, KOLKATA

SHREENIKITA TEXOFAB PVT. LTD.,KOLKATA vs. INCOME TAX OFFICER, WARD-13(4), KOLKATA, KOLKATA

ITA 341/KOL/2022Status: DisposedITAT Kolkata18 October 2022AY 2015-16

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