Search ITAT High Courts Supreme Court Landmark Cases Sections Phrases Insights AI Research History

Loading judgment…

BharatTax.net

Free search engine for ITAT (Income Tax Appellate Tribunal) judgments across all 28 benches in India.

Quick Links

Search Judgments
Browse by Bench
Recent Judgments

About

BharatTax provides free access to Income Tax Appellate Tribunal orders for legal research and reference.

© 2026 BharatTax.net. All rights reserved.

Mohitinfratech Private Limited… vs ITO | ITAT Delhi 2021 | BharatTax

Home/MOHITINFRATECH PRIVATE LIMITED,GHAZIABAD vs. ITO WARD-17(1), NEW DELHI

MOHITINFRATECH PRIVATE LIMITED,GHAZIABAD vs. ITO WARD-17(1), NEW DELHI

ITA 9527/DEL/2019Status: DisposedITAT Delhi25 March 2021AY 2015-16

Judgment text not available

The text for this order has not been extracted yet.

Download PDF Instead