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DCIT vs M/S. Marriott International… | ITAT Mumbai 2022 | BharatTax

Home/DCIT (IT)-3(2) (2), MUMBAI vs. M/S. MARRIOTT INTERNATIONAL DESIGN & XCONSTRUCTION SERVICES, MUMBAI

DCIT (IT)-3(2) (2), MUMBAI vs. M/S. MARRIOTT INTERNATIONAL DESIGN & XCONSTRUCTION SERVICES, MUMBAI

ITA 2287/MUM/2021Status: DisposedITAT Mumbai22 June 2022AY 2014-15

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