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LANDBASE INDIA LTD.,NEW DELHI vs DCIT, NEW DELHI | BharatTax

Home/LANDBASE INDIA LTD.,NEW DELHI vs. DCIT, NEW DELHI

LANDBASE INDIA LTD.,NEW DELHI vs. DCIT, NEW DELHI

ITA 4098/DEL/2011Status: DisposedITAT Delhi26 August 2019AY 2008-09

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