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ACIT, NEW DELHI vs. M/S. LITTLE PEOPLE EDUCATION SOCIETY, NEW DELHI
ACIT, NEW DELHI vs. M/S. LITTLE PEOPLE EDUCATION SOCIETY, NEW DELHI
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ITA 4850/DEL/2015
Status: Disposed
ITAT Delhi
02 September 2019
AY 2011-12
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ACIT, NEW DELHI vs M/S. LITTLE PEOPLE EDUCATION SOCIETY, NEW DELHI | BharatTax