GENERAL ELECTRIC CANADA COMPANY vs. CIT (INTERNATIONAL TAXATION), DELHI-I
What did the High Court hold?
The High Court dismissed the appeals. The detailed reasoning for the decision is to be referred to in a separate judgment dated December 21, 2018, in ITA 621/2017.
What were the facts?
Multiple appeals were filed by various GE entities against the Commissioner of Income Tax (International Taxation). The appeals concerned international taxation matters.
What were the issues?
The specific legal issues are not detailed in this excerpt, but they relate to international taxation disputes involving GE entities.
AI-generated summary — verify with the full judgment below
ITA 627/2017 & connected matters Page 1 of 4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
Reserved on: 24.05.2018 Pronounced on: 21.12.2018
+ ITA 627/2017; ITA 628/2017; ITA 629/2017; ITA 671/2017; ITA 674/2017, C.M. APPL.29470/2017; ITA 675/2017, C.M. APPL.29471; ITA 677/2017
GE ENERGY PARTS INC.
...... Appellant
Versus COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), DELHI-I
..... Respondents
+ ITA 643/2017; ITA 646/2017; ITA 655/2017; ITA 669/2017 & ITA 685/2017
GE GENBACHER GMBH & CO.
...... Appellant
Versus COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), DELHI-I
..... Respondents
+ ITA 644/2017; ITA 652/2017, C.M. APPL.29312/2017; ITA 653/2017; ITA 666/2017 & ITA 837/2017
GE ENGINE SERVICES MALAYSIA SDN BHD....... Appellant
Versus COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), DELHI-I
..... Respondents
+ ITA 645/2017; ITA 654/2017; ITA 657/2017; ITA 668/2017; ITA 684/2017 & ITA 688/2017
GE PACKAGED POWER INC.
...... Appellant
Versus
COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), DELHI-I
..... Respondents 2018:DHC:8153-DB
ITA 627/2017 & connected matters Page 2 of 4
+ ITA 647/2017; ITA 670/2017; ITA 686/2017 & ITA 687/2017
GE TRANSPORTATION PARTS LLC
...... Appellant
Versus COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), DELHI-I
..... Respondents
+ ITA 648/2017; ITA 649/2017; ITA 660/2017; ITA 661/2017; ITA 678/2017; ITA 679/2017 & ITA 836/2017
GE ENGINE SERVICES DISTRIBUTION LLC ...... Appellant
Versus COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), DELHI-I
..... Respondents
+ ITA 650/2017; ITA 651/2017; ITA 662/2017; ITA 663/2017; ITA 664/2017; ITA 680/2017; ITA 681/2017 & ITA 682/2017
GE ENGINE SERVICES INC.
...... Appellant
Versus COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), DELHI-I
..... Respondents
+ ITA 656/2017; ITA 665/2017; ITA 683/2017 & ITA 838/2017
GE JAPAN LTD.
...... Appellant
Versus COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), DELHI-I
..... Respondents
+ ITA 828/2017, C.M. APPL.35327/2017
GE ELECTRIC CANADA COMPANY
...... Appellant
Versus COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), DELHI-I
..... Respondents
+ ITA 839/2017
GE AIRCRAFT ENGINE SERVICES LTD. ...... Appellant
Versus COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), DELHI-I
..... Respondents 2018:DHC:8153-DB
ITA 627/2017 & connected matters Page 3 of 4
+ ITA 840/2017; ITA 841/2017 & ITA 842/2017
GE AVIATION SERVICE OPERATION LLP ...... Appellant
Versus COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), DELHI-I
..... Respondents
+ ITA 843/2017; ITA 844/2017; ITA 845/2017; ITA 846/2017; ITA 847/2017; ITA 848/2017; ITA 849/2017 & ITA 850/2017
GE AVIATION MATERIALS LP
...... Appellant
Versus COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), DELHI-I
..... Respondents
+ ITA 851/2017
GE CALEDONIAN LTD.
...... Appellant
Versus COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), DELHI-I
..... Respondents
+ ITA 852/2017
GE ELECTRIC POWER SYSTEMS INC. ...... Appellant
Versus COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), DELHI-I
..... Respondents
+ ITA 853/2017; ITA 854/2017; ITA 855/2017; ITA 856/2017 & ITA 857/2017;
GENERAL ELECTRIC CANADA COMPANY ...... Appellant
Versus COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), DELHI-I
..... Respondents
+ ITA 858/2017& ITA 859/2017
GE MULTILIN
...... Appellant
Versus COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), DELHI-I
..... Respondents 2018:DHC:8153-DB
ITA 627/2017 & connected matters Page 4 of 4
+ ITA 860/2017; ITA 861/2017; ITA 862/2017; ITA 863/2017 & ITA 864/2017;
GE PACIFIC PVT. LTD.
...... Appellant
Versus COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), DELHI-I
..... Respondent
Through: Mr. Sachit Jolly and Mr. Siddharth Joshi, Advocates, for appellants. Mr. Ruchir Bhatia, Sr. Standing Counsel, for the respondent. CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE A.K. CHAWLA
MR. JUSTICE S. RAVINDRA BHAT % 1. The appeals are dismissed but without orders as to costs. 2. For detailed judgment, the decision dated 21.12.2018 in ITA 621/2017 may be referred to.
S. RAVINDRA BHAT (JUDGE)
A.K. CHAWLA (JUDGE) DECEMBER 21, 2018
2018:DHC:8153-DB
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