Search
Search
ITAT
High Courts
Supreme Court
Phrases
AI Research
History
Loading judgment…
ANAND EDUCATION & RESEARCH TRUST,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX (TDS), JAIPUR | BharatTax
Home
/
ANAND EDUCATION & RESEARCH TRUST,JAIPUR vs. DEPUTY COMMISSIONER OF INCOME TAX (TDS), JAIPUR
ANAND EDUCATION & RESEARCH TRUST,JAIPUR vs. DEPUTY COMMISSIONER OF INCOME TAX (TDS), JAIPUR
Bookmark
Report Error
PDF
ITA 548/JPR/2017
Status: Disposed
ITAT Jaipur
31 August 2017
AY 2011-12
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead
