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M/S. SHANTI CREATORS (PVT.) LTD.,PATNA vs ACIT, PATNA | BharatTax

Home/M/S. SHANTI CREATORS (PVT.) LTD.,PATNA vs. ACIT, PATNA

M/S. SHANTI CREATORS (PVT.) LTD.,PATNA vs. ACIT, PATNA

ITA 166/PAT/2013Status: DisposedITAT Patna09 August 2018AY 1995-96

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