PREETI SUNIL PARDESHI,MUMBAI vs. ITO-29(2)(5), MUMBAI

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ITA 4235/MUM/2019Status: DisposedITAT Mumbai04 January 2021AY 2007-082 pages
AI SummaryWithdrawn

What did the Tribunal hold?

The Tribunal noted the assessee's withdrawal letter and the fact that the Vivad Se Vishwas Scheme was opted for. The appeal was dismissed as withdrawn.

What were the facts?

The assessee filed an appeal for Assessment Year 2007-08. Subsequently, the assessee opted for the Vivad Se Vishwas Scheme and received the relevant form.

What were the issues?

The primary issue was the assessee's withdrawal of the appeal due to opting for the Vivad Se Vishwas Scheme.

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, “SMC” BENCH, MUMBAI

Before: HON’BLE SHRI AMARJIT SINGH, JM & HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM

For Respondent: Shri Sanjay J.Sethi-Ld. DR

Manoj Kumar Aggarwal (Accountant Member)

1.

Aforesaid appeal by assessee for Assessment Year 2007-08, contests the order of learned first appellate authority on certain grounds of appeal.

2.

The registry has placed on record assessee’s letter dated 23/12/2020 wherein it has been submitted that the assessee has already opted for Vivad Se Vishwas Scheme (VVS Scheme) and received Form No.3 issued by Ld. Pr. CIT, Mumbai – 17. The Ld. DR did not object to the same.

2 Preeti Sunil Pardeshi Assessment Year: 2007-08

3.

Accordingly, the appeal stands dismissed as withdrawn with a liberty to assessee to seek restoration of this appeal in case the aforesaid declaration filed under the scheme is not accepted, for whatever reasons.

4.

The appeal stands dismissed as withdrawn.

Order pronounced on 04th January, 2021. /- (Amarjit Singh) (Manoj Kumar Aggarwal) "ाियक सद" / Judicial Member लेखा सद" / Accountant Member मुंबई Mumbai; िदनांक Dated : 04/01/2021 Sr.PS, Sudip Sarkar/Sr.PS, JaisyVarghese

आदेशकी"ितिलिपअ"ेिषत/Copy of the Order forwarded to : अपीलाथ"/ The Appellant

1.

""थ"/ The Respondent 2. आयकरआयु"(अपील) / The CIT(A) 3. आयकरआयु"/ CIT– concerned 4. िवभागीय"ितिनिध, आयकरअपीलीयअिधकरण, मुंबई/ DR, ITAT, Mumbai 5. गाड"फाईल / Guard File 6. आदेशानुसार/ BY ORDER,

उप/सहायक पंजीकार (Dy./Asstt.

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