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C O R R I G E N D U M In the captioned portion of the order passed by this Tribunal dated 01.09.2021 vide PAN of the appellant has been wrongly mentioned as ABCGO0137G instead of AABCG0137G. The correct PAN should be read as AABCG0137G. Sd/- Sd/- [Rajesh Kumar] [Sanjay Garg] Accountant Member Judicial Member Dated: 06.12.2021 RS Copy of the order forwarded to:
1. 1. M/s. Girish Rolled Products & Alloys Ltd 2. DCIT, Circle-3, Kolkata 3. CIT(A), Kolkata 4. CIT, Kolkata.
5. CIT(DR), Kolkata Benches, Kolkata.