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Monitor India P. Ltd, Mumbai vs DIT | ITAT Mumbai 2021 | BharatTax

Home/MONITOR INDIA P. LTD,MUMBAI vs. DIT (E) CEN CIR 3(2), MUMBAI

MONITOR INDIA P. LTD,MUMBAI vs. DIT (E) CEN CIR 3(2), MUMBAI

ITA 7442/MUM/2012Status: DisposedITAT Mumbai16 February 2021AY 2008-09

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