RANJEET SINGH KHUBBER,AMBALA vs. ITO, WARD 3, AMBALA

ITA 51/CHANDI/2023Status: DisposedITAT Chandigarh11 November 2025AY 2014-1568 pages

AI SummaryRemanded

What did the Tribunal hold?

Due to the absence of specific details regarding the grounds of appeal, the contentions of the parties, and the reasoning of the lower authorities, the Tribunal's decision on the merits of each individual appeal cannot be determined from the provided text. The judgment lists numerous appeals filed by various assessees against orders of the Income Tax Department for different assessment years. Without the specific facts, arguments, and findings of the lower authorities, it is impossible to ascertain what the Tribunal held, what reasoning it applied, or what the operative directions were. The judgment appears to be a compilation of case listings rather than a detailed adjudication of any specific appeal.

What were the facts?

This judgment consolidates multiple appeals filed by various assessees against orders passed by the Income Tax Officer (ITO) and Assistant Commissioner of Income Tax (ACIT). The appeals cover assessment years ranging from 2012-13 to 2020-21. The specific details of the additions or disallowances made by the revenue authorities, and the grounds for appeal by the assessees, are not elaborated in the provided text. The judgment lists the names of the assessees, their respective appeal numbers, assessment years, and the revenue authorities involved. In many cases, the assessee was represented by advocates or chartered accountants, while in others, no representation for the assessee is noted. The revenue was consistently represented by Shri Manav Bansal, CIT, DR.

What were the issues?

The primary issue before the Tribunal is to decide the validity of the orders passed by the Assessing Officers (ITO/ACIT) against the respective assessees for various assessment years. The specific grounds of appeal and the contentions of both the assessee and the revenue are not detailed in the provided excerpt. Therefore, the exact questions of law or mixed law and fact that the Tribunal had to decide, and the specific arguments or precedents relied upon by each side, cannot be ascertained from the given text. The judgment does not record any specific arguments made by either the assessee or the revenue for any of the listed appeals.

AI-generated summary — verify with the full judgment below

Heard together (7 matters)

ITA No. 463/Chd/2023

ITA No. 1043/Chd/2019

ITA No. 1044/Chd/2019

ITA No. 432/Chd/2022

ITA No. 596/Chd/2022

ITA No. 635/Chd/2022

ITA No. 641/Chd/2022

Read from the judgment's own cause title. This page is filed under one of them.

आयकर अपीलीय अधिकरण, चण्डीगढ़ न्यायपीठ “ए”, चण्डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “A”, CHANDIGARH HEARING THROUGH: PHYSICAL MODE/HYBRID MODE/VIRTUAL MODE श्री ललित कुमार, न्यायिक सदस्य एवं श्री कृणवन्त सहाय, लेखा सदस्य BEFORE: SHRI. LALIET KUMAR, JM & SHRI. KRINWANT SAHAY, AM

Shri Ajay Kumar आयकर अपील सं. / ITA No. 463/Chd/2023 निर्धारण वर्ष / Assessment Year: 2018-19 341, Matana, Fatehabad, Haryana-125050 बनाम The ITO Ward-1, Fatehabad स्थायी लेखा सं./PAN NO: AYJPK1793R अपीलार्थी/Appellant प्रत्यर्थी / Respondent

निर्धारिती की ओर से / Assessee by : राजस्व की ओर से / Revenue by : Shri Suraj Bhan Nain, Advocate Shri Manav Bansal, CIT, DR

आयकर अपील सं. / ITA No. 1043/Chd/2019 निर्धारण वर्ष / Assessment Year : 2012-13 Amrinder Singh Khubber S/o Shri Dilbagh Singh, Vill: Shahpur, Ambala Cantt बनाम The ITO Ward-5, Ambala स्थायी लेखा सं./PAN NO: CAYPK4198R अपीलार्थी/Appellant प्रत्यर्थी/Respondent

आयकर अपील सं. / ITA No. 1044/Chd/2019 निर्धारण वर्ष / Assessment Year: 2013-14 Amrinder Singh Khubber S/o Shri Dilbagh Singh, Vill: Shahpur, Ambala Cantt बनाम The ITO Ward-5, Ambala स्थायी लेखा सं./ PAN NO: CAYPK4198R अपीलार्थी/Appellant प्रत्यर्थी/Respondent

निर्धारिती की ओर से / Assessee by : राजस्व की ओर से/ Revenue by : Shri Sudhir Sehgal, Advocate Shri Manav Bansal, CIT, DR

आयकर अपील सं. / ITA No. 432/Chd/2022 निर्धारण वर्ष / Assessment Year : 2015-16 Harmala H.No. 258, Sector 10 A Chandigarh-160011 बनाम The ITO Ward-1, Nangal स्थायी लेखा सं./PAN NO: ADEPV6828Q अपीलार्थी/Appellant प्रत्यर्थी/Respondent

निर्धारिती की ओर से/ Assessee by : None

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR

आयकर अपील सं. / ITA No. 596/Chd/2022 निर्धारण वर्ष / Assessment Year : 2013-14 Smt. Shankri Devi D/o Shri Ganeshu # 55, Nada Sahib, PO-Madanpur Panchkula, Haryana-134109 बनाम The Asst. CIT Panchkula Circle Panchkula स्थायी लेखा सं./ PAN NO: BMJPD1867L अपीलार्थी/Appellant प्रत्यर्थी/Respondent

निर्धारिती की ओर से/Assessee by : None राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR

आयकर अपील सं. / ITA No. 635/Chd/2022 निर्धारण वर्ष / Assessment Year : 2017-18 Saroj Chaudhary Bala Vill: Devinagar Panchkula Haryana-134109 बनाम The ITO Ward-4 Panchkula स्थायी लेखा सं./PAN NO: AHUPB8224E अपीलार्थी/Appellant प्रत्यर्थी/Respondent

निर्धारिती की ओर से/ Assessee by : Shri Navdeep Monga, Advocate Shri Manav Bansal, CIT DR

राजस्व की ओर से / Revenue by :

आयकर अपील सं. / ITA No. 641/Chd/2022 निर्धारण वर्ष / Assessment Year : 2015-16 Kulbir Singh S/o Shri Jagir Singh C/o Dhiman Bansal & Associates 68, Shiv Shakti Colony, Pinjore-134102 बनाम The ITO Ward-2, Panchkula स्थायी लेखा सं./ PAN NO: EAAPS5523L अपीलार्थी/Appellant

निर्धारिती की ओर से / Assessee by : राजस्व की ओर से / Revenue by : Smt. Neelam Dhiman, C.A (Virtual) Shri Manav Bansal, CIT, DR

आयकर अपील सं. / ITA No. 668/Chd/2022 निर्धारण वर्ष / Assessment Year: 2018-19 Shri Suresh Pal, Vill: Bhatauli, P.O Jagadhri, Yamuna Nagar, 135003, Haryana, India बनाम The ITO, Ward-5, Yamuna Nagar स्थायी लेखा सं./ PAN NO: BGXPP7045L अपीलार्थी/Appellant

निर्धारिती की ओर से / Assessee by : None

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR

आयकर अपील सं. / ITA No. 731/Chd/2022 निर्धारण वर्ष / Assessment Year : 2015-16 Shri Ramesh Chand C/o Ajay Jain and Co. SCO 80-81, 4th Floor, Sector 17-C, Chandigarh-160017 बनाम The ITO Ward-3 Yamunanagar, Haryana स्थायी लेखा सं. / PAN NO: ADPPC5697M अपीलार्थी/Appellant

निर्धारिती की ओर से/Assessee by : Shri B.M. Monga & Shri Rohit Kaura, Advocate (Virtual)

राजस्व की ओर से / Revenue by : Manav Bansal, CIT, DR

आयकर अपील सं. / ITA No. 6/Chd/2023 निर्धारण वर्ष / Assessment Year : 2018-19 Shri Rakesh Kumar S/o Shri Som Nath, Vill: Dhakola, P.O. Saha, Dist. Ambala, Haryana-133001 बनाम The ITO Ward-1 Ambala, Haryana स्थायी लेखा सं./ PAN NO: CVEPK7217G अपीलार्थी/Appellant

निर्धारिती की ओर से / Assessee by : None

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT,DR

आयकर अपील सं. / ITA No. 50/Chd/2023 निर्धारण वर्ष / Assessment Year : 2012-13 Ranjeet Singh Khubber S/o Shri Bachan Singh Village Shahpur, Dist: Ambala बनाम The ITO Ward -2 Ambala स्थायी लेखा सं./PAN NO: CAZPK5168A अपीलार्थी/Appellant

निर्धारिती की ओर से/Assessee by : None

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR

आयकर अपील सं. / ITA No. 51/Chd/2023 निर्धारण वर्ष / Assessment Year : 2014-15 Ranjeet Singh Khubber S/o Shri Bachan Singh Village Shahpur, Dist: Ambala बनाम The ITO Ward -3 Ambala स्थायी लेखा सं./PAN NO: CAZPK5168A अपीलार्थी/Appellant

निर्धारिती की ओर से/Assessee by : None

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR

आयकर अपील सं. / ITA No. 100/Chd/2023 निर्धारण वर्ष / Assessment Year : 2017-18 Ravinder Singh Vill: Manakpur, PO Udhamgarh Yamuna Nagar-135001, Haryana बनाम The ITO Ward-3, Yamunanagar, Haryana स्थायी लेखा सं./PAN NO: CSGPS7108R अपीलार्थी/Appellant

निर्धारिती की ओर से / Assessee by : None

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR

आयकर अपील सं. / ITA No. 116/Chd/2023 निर्धारण वर्ष / Assessment Year : 2017-18 M/s Yograj Chaudhary 19/20, Tejli Road Jyoti Nagar, Jagadhri, Yamunanagar, Haryana- 135001 बनाम The ITO Ward-5, Yamunanagar Haryana स्थायी लेखा सं./ PAN NO: AOFPC1071C अपीलार्थी/Appellant

निर्धारिती की ओर से/ Assessee by : Shri B.M. Monga & Shri Rohit Kaura, Advocate

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR

आयकर अपील सं. / ITA No. 129/Chd/2023 निर्धारण वर्ष / Assessment Year: 2017-18 Shri Gurinder Singh Grewal L/h of Parneet Karu Grewal H.No. 1360, Sector 33, Chandigarh- 160034 बनाम The ACIT Circle 4(1) Chandigarh स्थायी लेखा सं./ PAN NO: AJSPG9695G अपीलार्थी/Appellant

निर्धारिती की ओर से/Assessee by : None

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR

आयकर अपील सं. / ITA No. 180/Chd/2023 निर्धारण वर्ष / Assessment Year: 2018-19 Shri Pargat Singh VPO-Ravan Hera, The: Dhand, Dist: Kaithal, Haryana-132103 बनाम The ITO Ward-1 Kaithal, Haryana स्थायी लेखा सं./PAN NO: GQSPS6622G अपीलार्थी/Appellant

निर्धारिती की ओर से/ Assessee by : Shri J.B. Sharma, Advocate (Virtual)

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR

आयकर अपील सं. / ITA No. 219/Chd/2023 निर्धारण वर्ष / Assessment Year : 2015-16 Shri Amrik Singh S/o Shri Karam Singh, Vill: Chownki P.O: Devinagar, Sector- 32, Panchkula, Haryana-134103 बनाम The ITO Ward-2 Panchkula, Haryana स्थायी लेखा सं./PAN NO: AZNPS7944R अपीलार्थी/Appellant

निर्धारिती की ओर से/ Assessee by : None

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR

Shri Pardeep Kumar S/o Shri Somnath आयकर अपील सं. / ITA No. 275/Chd/2023 निर्धारण वर्ष / Assessment Year: 2018-19 Vill: Dhakola, P.O: Saha, Dist: Ambala-133001, Haryana बनाम The ITO Ward-3 Ambala, Haryana स्थायी लेखा सं./PAN NO: CVEPK7216H अपीलार्थी/Appellant

निर्धारिती की ओर से / Assessee by : None

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR

आयकर अपील सं. / ITA No. 292/Chd/2023 निर्धारण वर्ष / Assessment Year:2015-16 Gafur Mohammad बनाम The ITO Vill: Islam Nagar, CRPF, Pinjore, Ward-5, Kalka, Panchkula, Haryana-134102 Haryana स्थायी लेखा सं./ PAN NO: BIKPM1776L अपीलार्थी/Appellant

निर्धारिती की ओर से/Assessee by : None

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR

आयकर अपील सं. / ITA No. 317/Chd/2023 निर्धारण वर्ष / Assessment Year : 2018-19 Shri Ram Lal H.No. 238, Nayagaon, Kaimbwala Chandigarh-160103 बनाम The ITO Ward-6(1) Chandigarh स्थायी लेखा सं. / PAN NO: AIRPL2814L अपीलार्थी/Appellant

निर्धारिती की ओर से / Assessee by : None

राजस्व की ओर से/ Revenue by : Shri Manav Bansal, CIT, DR

आयकर अपील सं. / ITA No. 539/Chd/2023 निर्धारण वर्ष / Assessment Year : 2015-16 Shri Ajit Singh Vill: Manapur, Devi Lal, Pinjore, Haryana-134102 बनाम The ITO Ward-1, Panchkula स्थायी लेखा सं./PAN NO: DITPS2245P अपीलार्थी/Appellant

निर्धारिती की ओर से/Assessee by : None

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR

आयकर अपील सं. / ITA No. 565/Chd/2023 निर्धारण वर्ष / Assessment Year : 2014-15 Shri Amardeep Singh Athwal S/o Shri Chranjeet Singh, VPO Khera, Tehsil: Jagadhri, Dist: Yamunanagar, Haryana बनाम The ITO Ward-1, Yamunanagar स्थायी लेखा सं./ PAN NO: AZWPS5950J अपीलार्थी/Appellant

आयकर अपील सं. / ITA No. 566/Chd/2023 निर्धारण वर्ष / Assessment Year : 2015-16 Shri Amardeep Singh Athwal S/o Shri Chranjeet Singh, VPO Khera, Tehsil: Jagadhri, Dist: Yamunanagar, Haryana बनाम The ITO Ward-1, Yamunanagar

निर्धारिती की ओर से/Assessee by : None

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR

आयकर अपील सं. / ITA No. 613/Chd/2023 निर्धारण वर्ष / Assessment Year : 2014-15 The ITO Ambala Cantt

निर्धारिती की ओर से/Assessee by : None

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR

आयकर अपील सं. / ITA No. 615/Chd/2023 निर्धारण वर्ष / Assessment Year: 2018-19 ITO, Ward-5(5), Chandigarh बनाम Avtar Singh Vill: Kaimbwala, Nayagaon Chandigarh स्थायी लेखा सं./PAN NO: ARFPS1284A अपीलार्थी/Appellant

निर्धारिती की ओर से/Assessee by : Shri Vineet Krishan, Advocate

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR

आयकर अपील सं. / ITA No. 617/Chd/2023 निर्धारण वर्ष / Assessment Year : 2017-18 Raghbir Singh HUF 554, Sector 8-B, Chandigarh- 160009 बनाम The ITO Ward-1(3) Chandigarh स्थायी लेखा सं. / PAN NO: AAMHR2305D अपीलार्थी/Appellant

निर्धारिती की ओर से / Assessee by : Shri Navdeep Monga, Advocate

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR

आयकर अपील सं. / ITA No. 656/Chd/2023 निर्धारण वर्ष / Assessment Year : 2015-16 Avtar Singh Vill: Manakpur Thakur Dass, Pinjore, Panchkula, Haryana- बनाम The ITO Ward-1, Panchkula

निर्धारिती की ओर से / Assessee by : None

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR

आयकर अपील सं. / ITA No. 697/Chd/2023 निर्धारण वर्ष / Assessment Year : 2018-19 Shri Tej Ram H.No. 281, Vill: Kaimbwala, Chandigarh-160103 बनाम The ITO Ward-5 Panchkula स्थायी लेखा सं./PAN NO: BGFPR1525R अपीलार्थी/Appellant

निर्धारिती की ओर से / Assessee by : Shri Vineet Krishan, Advocate

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR

आयकर अपील सं. / ITA No. 779 /Chd/2023 निर्धारण वर्ष / Assessment Year : 2015-16 Sushma H.No. 13, Block-B, Vishnu Garden Jagadhri- 135003, Haryana बनाम The ITO Ward-4, Yamuna Nagar, Haryana स्थायी लेखा सं./PAN NO: FMGPS1721D अपीलार्थी/Appellant

निर्धारिती की ओर से/Assessee by : Shri Ajay Jain, C.A (Virtual)

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR

आयकर अपील सं. / ITA No. 92 /Chd/2024 निर्धारण वर्ष / Assessment Year : 2014-15 Baljeet Kaur 7736/4, Nadi Mohalla, Vill: Patti Mehar, Ambala City-134003 Haryana बनाम The ITO Ward-1, Ambala स्थायी लेखा सं./ PAN NO: BOWPK2603A अपीलार्थी/Appellant

निर्धारिती की ओर से / Assessee by : None

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR

आयकर अपील सं. / ITA No. 172/Chd/2024 निर्धारण वर्ष / Assessment Year: 2017-18 Balbir Kumar HUF #554, Sector 8B U.T, Chandigarh बनाम The ITO Ward-1(3) U.T. Chandigarh स्थायी लेखा सं./PAN NO: AAGHB9232F अपीलार्थी/Appellant

निर्धारिती की ओर से/Assessee by : Ms. Shruti Khandelwal, Advocate (Virtual)

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR

आयकर अपील सं. / ITA No. 176/Chd/2024 निर्धारण वर्ष / Assessment Year : 2015-16 Baljit Singh C/o Tejmohan Singh, Advocate # 527, Sector 10D, Chandigarh- 160011 बनाम The ITO Ward-1, Ambala स्थायी लेखा सं./ PAN NO: AMYPS6627B अपीलार्थी/Appellant

निर्धारिती की ओर से/ Assessee by : Shri Tej Mohan Singh, Advocate

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR

आयकर अपील सं. / ITA No. 208/Chd/2024 निर्धारण वर्ष / Assessment Year : 2017-18 Rajbir Singh Vill: Garhi Banjara, PO: Udhamgarh Yamunanagar, Haryana-135001 बनाम The ITO Ward-3 Yamunanagar, Haryana स्थायी लेखा सं./PAN NO: CVKPS5760C अपीलार्थी/Appellant

निर्धारिती की ओर से / Assessee by : None

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR

आयकर अपील सं. / ITA No. 245/Chd/2024 निर्धारण वर्ष / Assessment Year : 2021-22 The ITO Ward-1, Barnala बनाम Lakhvir Singh New Grain Market, Dist: Barnala Punjab-148101 स्थायी लेखा सं./ PAN NO: ATCPS6807J अपीलार्थी/Appellant

निर्धारिती की ओर से / Assessee by : None

राजस्व की ओर से / Revenue by : Shri Manav Banal, CIT, DR

आयकर अपील सं. / ITA No. 435/Chd/2024 निर्धारण वर्ष / Assessment Year : 2017-18 Samay Singh Village Gadi Banjara PO: Udamgarh, Yamunanagar Haryana-135001 बनाम The ITO Ward(5), Yamunanagar स्थायी लेखा सं./ PAN NO: ABCPL0453D अपीलार्थी/Appellant

निर्धारिती की ओर से/ Assessee by : None

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR

आयकर अपील सं. / ITA No. 458/Chd/2024 निर्धारण वर्ष / Assessment Year: 2018-19 Sarvan Singh C/o Rajiv Goel And Associates 179, Bank Road, Ambala Cantt- 133001, Haryana बनाम The ITO Ward-4 Ambala, Haryana स्थायी लेखा सं. / PAN NO: CNRPS4380K अपीलार्थी/Appellant

निर्धारिती की ओर से/ Assessee by : None

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR

आयकर अपील सं. / ITA No. 503/Chd/2024 निर्धारण वर्ष / Assessment Year: 2015-16 Ramkaran बनाम NFAC Vill: Manakpur Devilal, Pinjore Delhi Panchkula, Haryana-134102 स्थायी लेखा सं. /PAN_NO: ABBPK4243M अपीलार्थी/Appellant

निर्धारिती की ओर से/ Assessee by : None

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR

आयकर अपील सं. / ITA No. 531/Chd/2024 निर्धारण वर्ष / Assessment Year: 2018-19 The ITO Fatehabad -125050 Haryana बनाम Mahesh Nagpal #21, Palika Bazar, Fatehabad Haryana-125050 स्थायी लेखा सं. / PAN NO: AIWPN5098D अपीलार्थी/Appellant

निर्धारिती की ओर से/Assessee by : None

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR Anju Ward No. 3 Nagar Khera Kurali Mohali-140103, Punjab बनाम The ITO Ward 6(1) Mohali, Punjab स्थायी लेखा सं./PAN NO: BKZPA8649D अपीलार्थी/Appellant

निर्धारिती की ओर से/Assessee by : None

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR निर्धारण वर्ष / Assessment Year: 2020-21 Kaka Singh Alias Guljar Singh H.No. 76 Part 1, Vill: Baran, Patiala, Punjab-147001 बनाम The ITO Patiala, Punjab-147001 स्थायी लेखा सं./ PAN NO: FVEPS3773L अपीलार्थी/Appellant

निर्धारिती की ओर से / Assessee by : Shri Ajay Jain, C.A (Virtual)

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR Arjesh Kumar H.No. 104, Mohindra Complex, Kheri Gujran Road, Punjab-147001 बनाम The ITO Ward-04, Patiala स्थायी लेखा सं./PAN NO: ACZPK4511F अपीलार्थी/Appellant

निर्धारिती की ओर से/Assessee by : Shri Rakesh Cajla, Advocate(Virtual)

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR Pawan Kumar 12, Village Matana, Dist: Fatehabad Haryana-125050 बनाम The ITO Ward-1, Fatehabad

निर्धारिती की ओर से / Assessee by : None

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR निर्धारण वर्ष / Assessment Year: 2015-16 Preeto through L/H Gurmukh Singh C/o M K Aggarwal & Associates SCO 1, First Floor, Sector 11, Panchkula - 134113 बनाम The ITO Ward No. 3, Panchkula स्थायी लेखा सं./PAN NO: BICPP6360B अपीलार्थी/Appellant

निर्धारिती की ओर से / Assessee by : Shri Rishab Gupta, C.A राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR Jagpal Singh H.No. 237, Vill: Kaimbwala Chandigarh-160103 बनाम The ITO Ward 5(5) Chandigarh स्थायी लेखा सं./PAN NO: BQJPS2941C अपीलार्थी/Appellant

निर्धारिती की ओर से / Assessee by : Shri Vineet Krishan, Advocate

राजस्व की ओर से/ Revenue by : Shri Manav Bansal, CIT, DR निर्धारण वर्ष / Assessment Year: 2013-14 Balvinder Singh Basti Bhima Dhina, Fatehabd- 125050, Haryana बनाम The ITO Ward-1, Fatehabad Haryana स्थायी लेखा सं./PAN NO: EBHPS2316R अपीलार्थी/Appellant

निर्धारिती की ओर से/Assessee by : Smt. Shruti Khandelwal, Advocate for Shri Parikshit Aggarwal, C.A राजस्व की ओर से / Revenue by : Shri Manav Basal, CIT, DR Narender Kaur C/o Rohit Verma, SCO 2, 1st Floor, KDB Road, Opp. Patwar Bhawan, Kurukshetra, Haryana-136118 बनाम The ITO Ward-1, Kurukshetra स्थायी लेखा सं./ PAN NO: DSSPK1969P अपीलार्थी/Appellant

निर्धारिती की ओर से / Assessee by : Shri Darminder Singh, Advocate and Shri Rohit Verma, Advocate

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR Sat Pal H.No. 262, Nayagaon, Kaimbwala Chandigarh-160103 बनाम The ITO Ward-5(5) Chandigarh स्थायी लेखा सं./PAN NO: BDSPP0902L अपीलार्थी/Appellant

निर्धारिती की ओर से/ Assessee by : Shri Vineet Krishan, Advocate

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR Bishan Chand H.No. 255, Vill: Kaimbwala, PO: New Secretariat, Chandigarh- 160001 बनाम The ITO Ward 5(5), Chandigarh स्थायी लेखा सं./ PAN NO: AOVPC6227Q अपीलार्थी/Appellant

निर्धारिती की ओर से/Assessee by : None

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR Balbir Singh 1, Vaidwala Road Dhani Khairpur, Sirsa 125055, Haryana बनाम The ITO Ward-1, Sirsa

निर्धारिती की ओर से / Assessee by : None

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR Labh Singh C/o M. K. Aggarwal & Associates SCO 1, First Floor, Sector 11 Panchkula, Haryana बनाम The ITO Ward No. 2 Panchkula, Haryana स्थायी लेखा सं./PAN NO:DIDPS5445F अपीलार्थी/Appellant

निर्धारिती की ओर से/ Assessee by : None

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR Jarnail Singh S/o Shri Mahinder Singh, 29, Village Bhagwanpur, PO: Amravati Enclave, Panchkula- 134105, Haryana बनाम The ITO Ward-2 Panchkula, Haryana स्थायी लेखा सं./ PAN NO: BHRPS7340Q अपीलार्थी/Appellant

निर्धारिती की ओर से/ Assessee by : Smt. Neelam Dhiman, C.A राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR Gurdeep Singh HUF 3275/2, Sector 35-D, Chandigarh बनाम The ITO Ward 5(5) Chandigarh स्थायी लेखा सं./PAN NO: AAGHG7637F अपीलार्थी/Appellant

निर्धारिती की ओर से/ Assessee by : Shri Manpreet Singh, C.A राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR निर्धारिती की ओर से/Assessee by : Shri Ajay Gilhotra & Shri Yash Gilhotra, (Virtual)

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR निर्धारिती की ओर से/Assessee by : None

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR निर्धारण वर्ष / Assessment Year: 2020-21

निर्धारिती की ओर से / Assessee by : Shri Ajay Jain, C.A (Virtual)

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR निर्धारिती की ओर से/Assessee by : Shri Rakesh Cajla, Advocate(Virtual)

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR निर्धारिती की ओर से / Assessee by : None

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR निर्धारण वर्ष / Assessment Year: 2015-16

निर्धारिती की ओर से / Assessee by : Shri Rishab Gupta, C.A राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR निर्धारिती की ओर से / Assessee by : Shri Vineet Krishan, Advocate

राजस्व की ओर से/ Revenue by : Shri Manav Bansal, CIT, DR निर्धारण वर्ष / Assessment Year: 2013-14

निर्धारिती की ओर से/Assessee by : Smt. Shruti Khandelwal, Advocate for Shri Parikshit Aggarwal, C.A राजस्व की ओर से / Revenue by : Shri Manav Basal, CIT, DR निर्धारिती की ओर से / Assessee by : Shri Darminder Singh, Advocate and Shri Rohit Verma, Advocate

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR निर्धारिती की ओर से/ Assessee by : Shri Vineet Krishan, Advocate

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR निर्धारिती की ओर से/Assessee by : None

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR निर्धारिती की ओर से / Assessee by : None

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR निर्धारिती की ओर से/ Assessee by : None

राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR निर्धारिती की ओर से/ Assessee by : Smt. Neelam Dhiman, C.A राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR निर्धारिती की ओर से/ Assessee by : Shri Manpreet Singh, C.A राजस्व की ओर से / Revenue by : Shri Manav Bansal, CIT, DR निर्धारिती की ओर से/Assessee by : Shri Ajay Gilhotra & Shri Yash Gilhotra, Advocate