SANJAYKUMAR PREMAJIBHAI PATEL,SABARKANTHA vs. THE ITO, WARD-1, MODASA

ITA 1644/AHD/2024Status: DisposedITAT Ahmedabad19 February 2025AY 2017-186 pages

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Income Tax Appellate Tribunal, “SMC” BENCH, AHMEDABAD

Before: DR. BRR KUMAR & SHRI SIDDHARTHA NAUTIYAL

For Appellant: Shri S. N. Divatia, A.R

For Respondent: Ms. Ketaki Desai, Sr. DR

Hearing: 08.01.2025Pronounced: 19.02.2025

PER SIDDHARTHA NAUTIYAL - JUDICIAL MEMBER:

This appeal has been filed by the Assessee against the order passed by the Ld. Commissioner of Income Tax (Appeals), (in short “Ld. CIT(A)