DCIT, CIRCLE-4, PATNA vs. SRI CHANDRA PRAKASH SARAOGI, PATNA

PDF · subscribers
ITA 124/PAT/2016Status: DisposedITAT Patna08 August 2018AY 2010-11

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →