ACIT, CIRCLE - 4(2), KOLKATA vs. M/S. MANAKSIA LTD., , KOLKATA

आदेशानुसार/ BY ORDER, TRUE COPY

Assistant Registrar आयकर अपील�य अ�धकरण ITAT, Kolkata

ITA No. 1611/Kol/2019 Assessment Year : 2014-15 C.O. No. 13/Kol/2021 Assessment Year : 2014-15 M/s. Manaksia Limited 24 1. Date of dictation- 21/04/2022 2. Date on which the typed draft is placed before the Dictating Member 22/04/2022 Other member 22/04/2022 3. Date on which the approved draft comes to the Sr.P.S./P.S. - /04/2022 4. Date on which the fair order is placed before the Dictating Member for Pronouncement /04/2022 5. Date on which the file goes to the Bench Clerk /04/2022 6. Date on which the file goes to the O.S. ……………………………. 7. The date on which the file goes to the Assistant Registrar for signature on the order………………… 8. Date of Despatch of the Order……………….…