Search ITAT High Courts Supreme Court Phrases AI Research History

Loading judgment…

BharatTax.net

Free search engine for ITAT (Income Tax Appellate Tribunal) judgments across all 28 benches in India.

Quick Links

Search Judgments
Browse by Bench
Recent Judgments

About

BharatTax provides free access to Income Tax Appellate Tribunal orders for legal research and reference.

© 2026 BharatTax.net. All rights reserved.

SHRI. DHARMESH PANDIT ,MUMBAI vs ITO 31(1)(4), MUMBAI | BharatTax

Home/SHRI. DHARMESH PANDIT ,MUMBAI vs. ITO 31(1)(4), MUMBAI

SHRI. DHARMESH PANDIT ,MUMBAI vs. ITO 31(1)(4), MUMBAI

ITA 2445/MUM/2019Status: DisposedITAT Mumbai04 August 2021AY 2004-053 pages

No AI summary yet for this case.

Income Tax Appellate Tribunal, “D” BENCH, MUMBAI

For Appellant: Shri Rohit Golecha, AR

Hearing: 04.08.2021Pronounced: 04.08.2021

O R D E R