BIHAR URBAN INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED,PATNA vs. ITO, WARD -2(2), PATNA

PDF · subscribers
ITA 133/PAT/2017Status: DisposedITAT Patna14 September 2018AY 2011-12

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →