SMT. MAYA GHOSH,NORTH 24 PARGANAS vs. I.T.O WD - 23(4),KOLKATA., KOLKATA

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ITA 168/KOL/2013Status: FixedITAT Kolkata24 August 2022AY 2004-051 pages

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Heard together (2 matters)

I.T.A. No. 168/Pat/2013
I.T.A. No. 169/Pat/2013

Read from the judgment's own cause title. This page is filed under one of them.

I.T.A. No. 168/Pat/2013 Assessment Year: 1991-92 & Assessment Year: 1992-93 Sunil Kumar Sinha 15 and it is being pronounced today i.e., on 24th August, 2022, when both are available.

21.

In the result, appeals of the assessee are dismissed. Order pronounced in the Court on 24th August, 2022 at Kolkata. (RAJESH KUMAR) VICE-PRESIDENT Kolkata, Dated 24/08/2022 *SC SrPs आदेश क" "ितिलिप अ"ेिषत/Copy of the Order forwarded to : 1. अपीलाथ" / The Appellant

2.

""यथ" / The Respondent. 3. संबंिधत आयकर आयु" / Concerned Pr. CIT 4. आयकर आयु")अपील (/ The CIT(A)- 5. िवभागीय "ितिनिध आयकर अपीलीय अिधकरण, पटना /DR,ITAT, Patna 6. गाड" फाईल /Guard file.

आदेशानुसार/ BY ORDER,

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