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Income Tax Appellate Tribunal, DELHI FRIDAY BENCH ‘A’: NEW DELHI
Before: SHRI G.S. PANNU & SHRI AMIT SHUKLA
ORDER PER G.S. PANNU, VP : This appeal by the assessee for the assessment year 2014-15 is directed against the order of learned CIT(A), New Delhi dated 18.05.2018.
2 ITA-4935/Del/2018