M/S DISPLAYTRONICS READER DEVICES LTD,CHENNAI vs. ACIT (OSD) CORPORATE RANGE 1, CHENNAI

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ITA 1697/CHNY/2018Status: DisposedITAT Chennai29 July 2022AY 2014-152 pages

In favour of the Revenue: the assessee's appeal was dismissed. From the AI summary of this appeal.

AI SummaryDismissed

What did the Tribunal hold?

The Tribunal allowed the assessee's request to withdraw the appeal. The appeal filed for Assessment Year 2014-15 was dismissed as withdrawn.

What were the facts?

The assessee filed an appeal for Assessment Year 2014-15, but mistakenly submitted papers pertaining to Assessment Year 2011-12. The assessee requested to withdraw the current appeal and file a fresh one for the correct assessment year.

What were the issues?

The primary issue was a procedural one concerning the correct assessment year for which the appeal was filed and the subsequent request for withdrawal.

AI-generated summary — verify with the full judgment below

Before: Shri V. Durga Rao & Shri G. Manjunatha

Hearing: 07.07.2022Pronounced: 29.07.2022

O R D E R

PER V. DURGA RAO, JUDICIAL MEMBER:

1.

This appeal filed by the assessee is directed against the order of the ld. Commissioner of Income Tax (Appeals) 1, Chennai, dated 22.02.2018 relevant to the assessment year 2014-15.

2.

When this appeal was taken up for hearing, the ld. Counsel for the assessee has submitted that the present appeal under consideration is relating to assessment year 2011-12, but all the papers pertaining to the assessment year 2014-15 are filed mistakenly. It is also numbered as appeal for the assessment year 2014-15 based on the papers filed by the assessee. It was further submission that the assessee may be permitted to withdraw the appeal and permitted to file fresh appeal relating to the assessment year 2011-12. The ld. DR has not raised any objection in view of the above and by considering the request of the assessee, the present appeal is dismissed as withdrawn.

3.

In the result, the appeal filed by the assessee is dismissed. Order pronounced on the 29th July, 2022 in Chennai.

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