DEWARS GARAGE LIMITED ,ACIT vs A CIT-5 (1) , KOLKATA

Income Tax Appellate Tribunal, “A” BENCH, KOLKATA

Before: SHRI SANJAY GARG, HON’BLE & SHRI MANISH BORAD, HON’BLE

For Appellant: Shri Nilima Joshi, C.A

Hearing: 06/09/2022Pronounced: 21/11/2022

आदेश क� �ितिलिप अ�ेिषत/Copy of the Order forwarded to : 1. अपीलाथ� / The Appellant 2. ��यथ� / The Respondent 3. संबंिधत आयकर आयु� / Concerned Pr. CIT 4. आयकर आयु� अपील / The CIT(A)- ( ) िवभागीय �ितिनिध, आयकर अपीलीय अिधकरण �ायपीठ,कोलकाता/DR,ITAT, 5. Kolkata, 6. गाड� फाईल /Guard file.

आदेशानुसार/ BY ORDER, TRUE COPY

Assistant Registrar आयकर अपीलीय अिधकरण ITAT, Kolkata

DEWARS GARAGE LIMITED ,ACIT vs. A CIT-5 (1) , KOLKATA