SAROJBEN NATVARBHAI PATEL,CHHOTAUDEPUR vs. THE ITO, WARD-3(1)(4), VADODARA

ITA 375/AHD/2025Status: DisposedITAT Ahmedabad29 October 2025AY 2014-158 pages

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Income Tax Appellate Tribunal, “D” BENCH, AHMEDABAD

Before: SHRI SIDDHARTHA NAUTIYAL & SHRI NARENDRA PRASAD SINHA

For Appellant: Shri Sanket Bakshi, AR

For Respondent: Shri Rameshwar P. Meena, Sr.DR

Hearing: 15/10/2025Pronounced: 29/10/2025

PER SIDDHARTHA NAUTIYAL, JM: This appeal by the Assessee is directed against the order dated 20/02/2024 passed by the Ld.Commissioner of Income Tax (Appeals), National Faceless Appeal Centre (NFAC), Delhi [hereinafter referred to as “CIT(A)