SHRI SHIVAM OIL REFINERY UDYOG PVT LTD,RAXAUL vs. ITO, WARD-1(4), MOTIHARI

PDF · subscribers
ITA 60/PAT/2018Status: DisposedITAT Patna17 October 2018AY 2010-11

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →