BALA REDDY GOPU, HYDERABAD,HYDERABAD vs. DCIT, CIRCLE-2(1), HYDERABAD, HYDERABAD

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ITA 456/HYD/2017Status: DisposedITAT Hyderabad12 January 2018AY 2011-121 pages

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18.

To sum up, both the appeals under consideration are allowed for statistical purposes.

Pronounced in the open court on 12th January, 2018.

Sd/- (D. MANMOHAN) VICE PRESIDENT Sd/- (S. RIFAUR RAHMAN) ACCOUNTANT MEMBER

Hyderabad, dated 12th January, 2018.

Copy forwarded to:

- 1. Sri G. Bala Reddy, C/o P. Murali & Co., CAs, 6-3-655/2/3, 1st Floor, Somajiguda, Hyderabad – 82 - 2. DCIT, Circle 2(1), Hyderabad - 3. CIT(A) 10, Hyderabad - 4 Pr. CIT 2, Hyderabad - 5 The DR, ITAT, Hyderabad - 6 Guard File

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