ITO WD-1(2), JAMSHEDPUR vs. M/S S.S.ENTERPRISES, KHARSAWAN

PDF · subscribers
ITA 330/RAN/2016Status: DisposedITAT Ranchi13 August 2018AY 2012-13

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →