INDAS THANA PRIMARY LARGE SIZED COOPERATIVE AGRICULTURAL MARKETING SOCIETY,BANKURA vs. ITO, WARD 3(1),, BANKURA
ITA 1480/KOL/2025Status: DisposedITAT Kolkata11 September 2025AY 2023-20241 pages
No AI summary yet for this judgment.
Assessment Year : 2023-2024
Copy of the Order forwarded to :
- 1. The Appellant : Indas Thana Primary Large Sized Cooperative Agricultural Marketing Society,Haripur, Indas Bankura-722205 - 2. The Respondent : Income Tax Officer, Ward 3(1), Bankura - 3. The Addl/JCIT(A)-1, Surat - 4. Pr.CIT- Kolkata - 5. DR, ITAT, Kolkata - 6. Guard file. //True Copy//
By order
Asst.Registrar, Itat, Kolkata

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