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THE ITO, WARD-2 (1) (4),, RAJKOT-GUJARAT vs RAJKOT CITY CHANNEL PVT. LTD.,, RAJKOT-GUJARAT | BharatTax
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THE ITO, WARD-2 (1) (4),, RAJKOT-GUJARAT vs. RAJKOT CITY CHANNEL PVT. LTD.,, RAJKOT-GUJARAT
THE ITO, WARD-2 (1) (4),, RAJKOT-GUJARAT vs. RAJKOT CITY CHANNEL PVT. LTD.,, RAJKOT-GUJARAT
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ITA 136/RJT/2016
Status: Disposed
ITAT Rajkot
29 August 2018
AY 2011-12
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