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BATTA YADAMMA,R.R.DIST vs INCOME TAX OFFICER, WARD-8(1), , HYDERABAD | BharatTax

Home/BATTA YADAMMA,R.R.DIST vs. INCOME TAX OFFICER, WARD-8(1), , HYDERABAD

BATTA YADAMMA,R.R.DIST vs. INCOME TAX OFFICER, WARD-8(1), , HYDERABAD

ITA 1695/HYD/2017Status: DisposedITAT Hyderabad29 November 2018AY 2008-09

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