Search
Search
ITAT
High Courts
Supreme Court
Phrases
AI Research
History
Loading judgment…
SHRI KHODIDAS PREMJIBHAI BHAGIYA,,RAJKOT-GUJARAT vs THE PR. CIT-3,, RAJKOT-GUJARAT | BharatTax
Home
/
SHRI KHODIDAS PREMJIBHAI BHAGIYA,,RAJKOT-GUJARAT vs. THE PR. CIT-3,, RAJKOT-GUJARAT
SHRI KHODIDAS PREMJIBHAI BHAGIYA,,RAJKOT-GUJARAT vs. THE PR. CIT-3,, RAJKOT-GUJARAT
Bookmark
Report Error
PDF
ITA 179/RJT/2017
Status: Disposed
ITAT Rajkot
03 October 2018
AY 2012-13
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead
