M/S CREW ESTATES PVT LTD., ,CHENNAI vs. ITO, CORPORATE WARD-1(3), CHENNAI
आयकर अपीलीय अिधकरण, ‘बी’ यायपीठ, चे ई।
IN THE INCOME TAX APPELLATE TRIBUNAL
‘B’ BENCH: CHENNAI
ी एबी टी. वक
, ाियक सद एवं
एवं
एवं
एवं
ी अिमताभ शुा, लेखा सद के सम
BEFORE SHRI ABY T. VARKEY, JUDICIAL MEMBER AND SHRI AMITABH SHUKLA, ACCOUNTANT MEMBER
आयकर अपील सं./ITA Nos.753 & 755/Chny/2024
िनधारण वष/Assessment Years: 2013-14 & 2014-15
M/s. Crew Estates Pvt. Ltd.,
40, Sapthagiri Colony,
Jafferkhanpet,
Chennai-600 083. v.
The ITO,
Corporate Ward-1(3),
Chennai.
[PAN: AAECC 0968 Q]
(अपीलाथ/Appellant)
(यथ/Respondent)
अपीलाथ क ओर से/ Appellant by :
Mr.D. Anand, Advocate
यथ क ओर से /Respondent by :
Smt. Gouthami-
Manivasagam, JCIT
सुनवाईकतारीख/Date of Hearing
:
21.02.2025
घोषणाकतारीख /Date of Pronouncement
:
25.03.2025
आदेश / O R D E R
PER ABY T. VARKEY, JM:
These are appeals preferred by the assessee against the order of the Learned Commissioner of Income Tax (Appeals)/NFAC, (hereinafter referred to as ‘Ld.CIT(A)‘), Delhi, both dated 26.02.2024 for the Assessment Years (hereinafter referred to as ‘AY‘) 2013-14 & 2014-15. 2. At the outset, the Ld.AR of the assessee brought to our notice that assessee has opted for Vivad-Se-Vishwas Scheme, 2024 (hereinafter in short ‘VSVS-2024’) and pursuant to it, assessee has filed Form-1 vide
ITA Nos.753 & 755/Chny/2024
(AYs 2013-14 & 2014-15)
M/s. Crew Estates Pvt. Ltd.
:: 2 ::
Acknowledgment
Nos.775919410261224
for AY
2013-14
&
775839330261224 for AY 2014-15 and also filed letter dated 27.12.2024
with a request to withdraw the appeals. The Ld.DR doesn’t have any objection against the assessee to withdraw the appeals since it has opted for the DTVSV-2024. Considering the application filed by the assessee dated 27.12.2024 expressing its desire to withdraw these appeals, we allow the assessee to withdraw the appeals and dismissed the appeals.
3. In the result, appeals filed by the assessee are dismissed as withdrawn under VSVS-2024. Order pronounced on the 25th day of March, 2025, in Chennai. (अिमताभ शुा)
(AMITABH SHUKLA)
लेखा सदय/ACCOUNTANT MEMBER (एबी टी. वक
)
(ABY T. VARKEY)
याियक सदय/JUDICIAL MEMBER
चे ई/Chennai,
!दनांक/Dated: 25th March, 2025. TLN
आदेश क ितिलिप अ$ेिषत/Copy to:
1. अपीलाथ /Appellant
2. थ /Respondent
3. आयकरआयु/CIT, Chennai / Madurai / Salem / Coimbatore.
4. िवभागीयितिनिध/DR
5. गाड फाईल/GF