M/S. Z HARSAPRIYA,CUTTACK vs. ACIT, CIRCLE-2(1), CUTTACK

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ITA 449/CTK/2017Status: DisposedITAT Cuttack08 May 2018AY 2012-132 pages
AI SummaryWithdrawn

What did the Tribunal hold?

The Tribunal granted the assessee's request to withdraw the appeal. Consequently, the appeal filed by the assessee was dismissed as withdrawn.

What were the facts?

The assessee filed an appeal before the Income Tax Appellate Tribunal (ITAT) against the order of the CIT(A). The assessee's authorized representative subsequently sought permission to withdraw the appeal.

What were the issues?

The primary issue was whether the assessee should be permitted to withdraw its appeal before the Tribunal.

Which sections of the Income-tax Act were involved?

Section 253

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, CUTTACK BENCH, CUTTACK

Before: S/SHRI N.S SAINI & PAVAN KUMAR GADALE

For Respondent: Shri D.K.Pradhan, DR
Hearing: 14/05

1 ITA No . 449/CT K/ 2017 Asse ssment Year : 20 12- 201 3

IN THE INCOME TAX APPELLATE TRIBUNAL, CUTTACK BENCH, CUTTACK

BEFORE S/SHRI N.S SAINI, ACCOUNTANT MEMBER AND PAVAN KUMAR GADALE, JUDICIAL MEMBER

ITA No. 449/CTK/2017 Assessment Year : 2012-2013

M/s. Z Harsapriya, AT: Vs. ACIT, Circle 2(1), Cuttack Jhanjirimangala Gada, Tala Telnga Bazar, Cuttack. PAN/GIR No.AAAFZ 4427 (Appellant) .. ( Respondent)

Assessee by : None Revenue by : Shri D.K.Pradhan, DR

Date of Hearing : 14/05/ 2018 Date of Pronouncement : 14 /05/ 2018

O R D E R Per N.S.Saini, AM This is an appeal filed by the assessee against the order of the

CIT(A), Cuttack dated 2.8.2017 for the assessment year 2012-13.

Vide letter dated 25th April, 2018, the ld A.R. of the assessee seeks 2. permission to withdraw its appeal filed u/s.253 of the I.T.Act, 1961 before the Tribunal on 17.11.2017 by the assessee. The learned D.R. had no objection. We, therefore, accede to the request of ld A.R. of the assessee and permit to withdraw its appeal, which is dismissed as withdrawn.

3.

In the result, appeal is dismissed as withdrawn.

Order pronounced on 14 /05/2018. Sd/- sd/- (Pavan Kumar Gadale) (N.S Saini) JUDICIALMEMBER ACCOUNTANT MEMBER

2 ITA No . 449/CT K/ 2017 Asse ssment Year : 20 12- 201 3 Cuttack; Dated 14 /05/2018 B.K.Parida, SPS Copy of the Order forwarded to : 1. The Appellant : 2. The Respondent. 3. The CIT(A)- 4. Pr.CIT- 5. DR, ITAT, Cuttack 6. Guard file. //True Copy//

BY ORDER,

SR.PRIVATE SECRETARY ITAT, Cuttack

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