THE ACIT, TRIVANDRUM vs. M/S.KERALA LIVESTOCK DEV BOARD LTD, TRIVANDRUM
ITA 485/COCH/2016Status: DisposedITAT Cochin01 February 2018AY 2007-08
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- Jharkhand Contractors Association Thro Its President- Pramod Kumar vs. Bharat Coking Coal LTD. Thro Its Chairman Cum Managing DirectorJharkhand · 13 Oct 2026
- M/S Isc Processors Private Limited vs. Superintendent,Range-Iv, Burrabazar Div, CGST And Cx, Kolkata (N) Commissionerate And AnrCalcutta · 13 Oct 2026
- M/S Raashi Constructions vs. The Assistant Commissioner Of Commercial TaxesKarnataka · 13 Oct 2026
- M/S Bidasaria Fenster Solutions vs. The State Of BiharPatna · 13 Oct 2026
- Amit Agency vs. Commissioner, CGST And CxPatna · 13 Oct 2026