INCOME TAX OFFICER-6(2), KANPUR vs. SHRI DURGESH RAI, KANPUR

PDF · subscribers
ITA 492/LKW/2018Status: DisposedITAT Lucknow22 August 2019AY 2013-14

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →