SARASWATI SHISHU MANDIR,BALASORE vs. CIT(EXEMPTION), HYDERABAD

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ITA 514/CTK/2017Status: DisposedITAT Cuttack19 June 2018AY 2016-172 pages
AI SummaryWithdrawn

What did the Tribunal hold?

The Tribunal acceded to the assessee's request and permitted the withdrawal of the appeal. Consequently, the appeal filed by the assessee was dismissed as withdrawn.

What were the facts?

The assessee filed an appeal before the Income Tax Appellate Tribunal (ITAT) against an order of the CIT(E). During the hearing, the assessee's authorized representative requested to withdraw the appeal.

What were the issues?

The primary issue was whether the assessee's request for withdrawal of the appeal should be granted.

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, CUTTACK BENCH, CUTTACK

Before: S/SHRI N.S SAINI & PAVAN KUMAR GADALE

For Appellant: Shri Rabindranath Pradhan, AR
For Respondent: Shri Saad Kidwai, CIT DR
Hearing: 27/06

IN THE INCOME TAX APPELLATE TRIBUNAL, CUTTACK BENCH, CUTTACK

BEFORE S/SHRI N.S SAINI, ACCOUNTANT MEMBER AND PAVAN KUMAR GADALE, JUDICIAL MEMBER

ITA No. 514/CTK/2017

Saraswati Shishu Mandir, Vs. CIT (Exemption), Hyderabad Manikhamb, Motiganj, Balasore PAN/GIR No.AAKAS 0479 E (Appellant) .. ( Respondent)

Assessee by : Shri Rabindranath Pradhan, AR Revenue by : Shri Saad Kidwai, CIT DR

Date of Hearing : 27/06/ 2018 Date of Pronouncement : 27 /06/ 2018

O R D E R Per N.S.Saini, AM

This is an appeal filed by the assessee against the order of the

CIT(E)-Hyderabad dated 16.8.2017.

2.

At the time of hearing, ld A.R. of the assessee seeks to withdraw

the appeal filed by the assessee before the Tribunal and made an

endorsement to this effect to grounds of appeal filed with Form No.36 to

which, ld D.R. had no objection.

3.

In view of above, we accede to the request of ld A.R. of the

assessee and permit to withdraw the appeal.

2 ITA No. 514/CTK/2017

4.

In the result, appeal filed by the assessee is dismissed as

withdrawn.

Order pronounced on 27 /06/2018. Sd/- sd/- (Pavan Kumar Gadale) (N.S Saini) JUDICIALMEMBER ACCOUNTANT MEMBER Cuttack; Dated 27 /06/2018 B.K.Parida, SPS Copy of the Order forwarded to : 1. The appellant: Saraswati Shishu Mandir, Manikhamb, Motiganj, Balasore 2. CIT (Exemption), The Respondent. Hyderabad 3. The CIT(A)- 4. Pr.CIT- 5. DR, ITAT, Cuttack BY ORDER, 6. Guard file. //True Copy// SR.PRIVATE SECRETARY ITAT, Cuttack

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