YUVRAJ AGARWAL (HUF),LUCKNOW vs. ACIT CENTRAL CIRCLE-17, NEW DELHI

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ITA 7425/DEL/2019Status: DisposedITAT Delhi08 January 2021AY 2011-121 pages

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2 ITA-7425/Del/2019 assessment year under consideration under the Vivad Se Vishwas Scheme, 2020. 3. Learned Senior DR has no objection.

4.

In view of the above, we accept the request of the assessee for withdrawal of the appeal.

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