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A.C.I.T. CENTRAL CIR. 1(2), NAGPUR vs M/S. SUBH LABH INDUSTRIES & ENVIROMENTS PURIFICATION SPECIALIST P. LTD, NAGPUR | BharatTax
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A.C.I.T. CENTRAL CIR. 1(2), NAGPUR vs. M/S. SUBH LABH INDUSTRIES & ENVIROMENTS PURIFICATION SPECIALIST P. LTD, NAGPUR
A.C.I.T. CENTRAL CIR. 1(2), NAGPUR vs. M/S. SUBH LABH INDUSTRIES & ENVIROMENTS PURIFICATION SPECIALIST P. LTD, NAGPUR
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ITA 135/NAG/2017
Status: Disposed
ITAT Nagpur
13 July 2018
AY 2008-09
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