Search
Search
ITAT
High Courts
Supreme Court
Phrases
AI Research
History
Loading judgment…
DY. C.I.T. CENTRAL CIR.-1(3), NAGPUR vs M/S SPACEWOOD FURNISHERS PVT. LTD, NAGPUR | BharatTax
Home
/
DY. C.I.T. CENTRAL CIR.-1(3), NAGPUR vs. M/S SPACEWOOD FURNISHERS PVT. LTD, NAGPUR
DY. C.I.T. CENTRAL CIR.-1(3), NAGPUR vs. M/S SPACEWOOD FURNISHERS PVT. LTD, NAGPUR
Bookmark
Report Error
PDF
ITA 615/NAG/2016
Status: Disposed
ITAT Nagpur
13 July 2018
AY 2004-05
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead