M/S.SUNNY JACOB JEWELLERS GOLD HYPER MARKET,KOLLAM vs. THE ITO, KOLLAM
ITA 370/COCH/2016Status: DisposedITAT Cochin26 November 2018AY 2008-09
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- Ayush Bamaniya vs. State Of Madhya Pradesh Through Secretary Ministry Of Home AffairsMadhya Pradesh · 16 Oct 2026
- Rajesh Patidar vs. Bank Of INDIAMadhya Pradesh · 16 Oct 2026
- Ritik vs. State Of M.P.Madhya Pradesh · 16 Oct 2026
- Lokesh vs. Bank Of Maharashtra Through Branch ManagerMadhya Pradesh · 16 Oct 2026
- Arvind Lunawat vs. Axis Bank LimitedMadhya Pradesh · 16 Oct 2026