Raj Prem Construction Pvt Ltd… vs ACIT | ITAT Patna 2019

Income Tax Appellate Tribunal, PATNA BENCH, PATNA

Before: SHRI CHANDRA MOHAN GARG, JM & SHRI L.P.SAHU, AM

For Appellant: Shri Supriya Biswas, JCIT-DR

For Respondent: Shri Supriya Biswas, JCIT-DR

Hearing: 18/09/2019

आदेशानुसार/ BY ORDER, (Senior Private Secretary) ITAT Patna Bench, Patna

4 ITA No.218/PAT/2019

Sr. No. Details Date Initials Designation 1 Draft dictation sheets are attached Dictated on Sr.PS/PS computer 2 Draft dictated on 19.09.19 Sr.PS/PS 3 Draft Placed before author 19.09.19 Sr.PS/PS 4 Draft proposed & placed before the Second JM/AM Member 5 Draft discussed/approved by Second Member JM/AM 6 Approved Draft comes to the Sr.PS/PS Sr.PS/PS 7 Order pronouncement on Sr.PS/PS 8 File sent to the Bench Clerk Sr.PS/PS 9 Date on which the file goes to the Head clerk 10 Date on which file goes to the AR 11 Date of Dispatch of order

RAJ PREM CONSTRUCTION PVT LTD,MOTIHARI vs. ACIT, CIRCLE-1, MUZAFFARPUR