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Income Tax Appellate Tribunal, DELHI BENCH FRIDAY ‘A’: NEW DELHI
Before: SHRI G.S. PANNU & SHRI SUDHANSHU SRIVASTAVA
PER G.S. PANNU, VP : These appeals by the assessee for the assessment years 2013-14 and 2014-15 are directed against the order of CIT(A), New Delhi, dated 23.07.2019.