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Income Tax Appellate Tribunal, DELHI BENCH ‘B’ : NEW DELHI
Before: SHRI G.S. PANNU & SHRI MAHAVIR PRASAD
BEFORE SHRI G.S. PANNU, VICE PRESIDENT AND SHRI MAHAVIR PRASAD, JUDICIAL MEMBER Assessment Year : 2015-16 M/S WORSHIP IMPEX PVT. Vs. ACIT, CIRCLE 27(2), LTD. NEW DELHI 515A, NAURANG HOUSE, 21, K.G. MARG, CONNAUGHT PLACE, NEW DELHI (PAN: AAACW7597F) (Appellant) (Respondent) Appellant by : None Respondent by : Sh. M. Baranwal, Sr. DR. Date of hearing : 27.01.2021 Date of pronouncement : 27.01.2021 ORDER PER G.S. PANNU, VP : This appeal by the assessee for the assessment year 2015-16 is directed against the order of learned CIT(A)-9, New Delhi.