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Income Tax Appellate Tribunal, DELHI BENCH ‘A’: NEW DELHI
Before: SHRI G.S. PANNU & SHRI SUDHANSHU SRIVASTAVA
PER G.S. PANNU, VP : These appeals by the assessee for the assessment years 2003-04 and 2004-05 are directed against the order of learned CIT(A)-34, New Delhi dated 25.03.2019. .
2 ITAs-4605,4606/Del/2019