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Income Tax Appellate Tribunal, DELHI BENCH ‘A’: NEW DELHI
Before: SHRI G.S. PANNU & SHRI KUL BHARAT
ORDER PER G.S. PANNU, VP : These appeals by the assessee for the assessment years 2014-15 and 2015-16 are directed against the order of learned CIT(A)-14, New Delhi dated 27.11.2018 and 28.11.2018.