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NAKUL RAJPAL,NEW DELHI vs ITO WARD-35(4), NEW DELHI | BharatTax

Home/NAKUL RAJPAL,NEW DELHI vs. ITO WARD-35(4), NEW DELHI

NAKUL RAJPAL,NEW DELHI vs. ITO WARD-35(4), NEW DELHI

ITA 2022/DEL/2019Status: DisposedITAT Delhi15 April 2021AY 2015-162 pages

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Income Tax Appellate Tribunal, DELHI BENCH ‘C’: NEW DELHI

Before: SHRI G.S. PANNU, HON’BLE & SHRI KUL BHARAT

For Appellant: Shri C.S. Anand, Adv

For Respondent: Shri R.K. Gupta, Sr. DR

Hearing: 15.04.2021Pronounced: 15.04.2021

ORDER