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LOKNETE BABURAO PATIL SSK LTD,,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX,, SOLAPUR | BharatTax
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LOKNETE BABURAO PATIL SSK LTD,,SOLAPUR vs. ASSISTANT COMMISSIONER OF INCOME TAX,, SOLAPUR
LOKNETE BABURAO PATIL SSK LTD,,SOLAPUR vs. ASSISTANT COMMISSIONER OF INCOME TAX,, SOLAPUR
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ITA 1408/PUN/2017
Status: Disposed
ITAT Pune
19 August 2019
AY 2012-13
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