MIL INDIA P. LTD,(FORMERLY KNOWN AS MIL INDIA LTD),DELHI vs. DCIT, CIRCLE-16(2), NEW DELHI

It is noticed that some typographical mistake have occurred in assessment year of the order of the Tribunal passed on 10.03.2021 in the above captioned appeal which reads as under : “Assessment Year 2013-14” Having noticed the mistake in Assessment year of the order, the same is being rectified and read as under : - “Assessment year : 2012-13” Except the above change in assessment year there is no other change in the above captioned order.