SUNANDA SPECIALITY COATINGS PVT LTD,MUMBAI vs. THE COMMISSIONER OF INCOME TAX,APPEAL-18, MUMBAI

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ITA 537/MUM/2024Status: DisposedITAT Mumbai06 February 2025AY 2018-2019Bench: SHRI SAKTIJIT DEY, HON'BLE (Vice President), SHRI NARENDRA KUMAR BILLAIYA, HON'BLE ACCOUNTANT MEMBER Ι.Τ.Α. No. 537/Mum/2024 Assessment Year: 2018-19 Sunanda Speciality Coatings Pvt. Ltd. 36th Floor, Sunshine Tower Senapati Bapat Marg Lower Parel Maharashtra - 400013 [PAN: AAACS8452R] अपीलार्थी/ (Appellant) Assessee by : Ms. Madhura Karpe, A/R Revenue by : Shri Pushkaraj Bhangepatil, Sr. D/R सुनवाई की तारीख/Date of Hearing : 06/02/2025 घोषणा की तारीख /Date of Pronouncement: 06/02/2025 आदेश/1 pages

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Income Tax Appellate Tribunal, “G” BENCH, MUMBAI

Before: SHRI SAKTIJIT DEY, HON’BLE & SHRI NARENDRA KUMAR BILLAIYA, HON’BLE

For Appellant: Ms. Madhura Karpe, A/R
Hearing: 06/02/2025Pronounced: 06/02/2025

PER NARENDRA KUMAR BILLAIYA, AM: This appeal by the assessee is preferred against the order of the Addl./JCIT(A), Mysore [hereinafter 'the ld. CIT(A)'] dated 11/12/2023 pertaining to AY 2018-19. 2. The assessee moved the following application for withdrawal of the appeal:- МРК/ 29/2024-25 5th February, 2024 The

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