OM WELFARE AND EDUCATIONAL TRUST,HISAR vs. CIT(E), CHANDIGARH
ITA 6450/DEL/2017Status: DisposedITAT Delhi03 August 20211 pages
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Income Tax Appellate Tribunal, DELHI BENCH “E” NEW DELHI
Before: SHRI G.S. PANNU & SHRI AMIT SHUKLA
For Appellant: Shri Lalit Mohan, CA
For Respondent: Ms. Pramita M. Biswas, CIT-D.R
O R D E R PER AMIT SHUKLA, JM
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